Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttarakhand - Subsection

Section 6(c) in Uttarakhand Retirement Benefits Act, 2018

(c)If qualifying service is of more than ten years but less than twenty years, then amount of pension shall decrease in proportion;