Supreme Court - Daily Orders
Bikram Chatterji vs Union Of India on 11 April, 2018
Bench: Arun Mishra, Uday Umesh Lalit
1
REVISED
ITEM NO.9 + 10 COURT NO.10 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 940/2017
BIKRAM CHATTERJI & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No.6608/2018-CLARIFICATION/DIRECTION and IA No.6855/2018-IA FOR
GRANTING PERMISSION TO ACCESS THE PORTAL FACILITY[AT 2.00 P.M.] and
IA No. 135815/2017-U/S 152 r/w Section 151 CPC SEEKING
CLARIFICATION and IA No. 44003/2018 -INTERVENTION APPLICATION and
IA No. 42568/2018 -INTERVENTION APPLICATION and IA No. IA No.
46755/2018 -INTERVENTION APPLICATION and IA No. 42313/2018
-INTERVENTION APPLICATION and IA No. 42303/2018 -INTERVENTION
APPLICATION and IA No. 42294/2018 -INTERVENTION APPLICATION and IA
No. 45443/2018 -INTERVENTION APPLICATION and IA No. 45437/2018
-INTERVENTION APPLICATION and IA No. 45421/2018 -INTERVENTION
APPLICATION and IA No. 140269/2018 -PERMISSION TO FILE APPLICATION
FOR DIRECTION and IA No. 50374/2018-VACATING STAY and I.A. No.
52758/2018-INTERVENTION APPLICATION and IA No. 51732/2018-EXEMPTION
FROM FILING O.T. and I.A. No. 49882/2018-FOR IMPLEADMENT and IA No.
51341/2018-INTERVENTION APPLICATION and IA No. 51806/2018-FOR
DIRECTIONS)
WITH
W.P.(C) No. 947/2017 (X)
(FOR CLARIFICATION/DIRECTION ON IA 6312/2018 and IA No.
100453/2017-APPROPRIATE ORDERS/DIRECTIONS)
W.P.(C) No. 971/2017 (X)
(FOR CLARIFICATION/DIRECTION ON IA NO. 102714/2017)
W.P.(C) No. 1041/2017 (X)
(IA No 109963/2017-FOR CLARIFICATION/DIRECTION and IA 25742/2018-
FOR CLARIFICATION/DIRECTION ON IA 35467/2018)
W.P.(C) No. 1018/2017 (X)
(FOR CLARIFICATION/DIRECTION ON IA 124195/2017 and FOR
CLARIFICATION/DIRECTION ON IA 7355/2018 and FOR IMPLEADING PARTY ON
IA 48213/2018 and IA No. 51516/2018-IMPLEADMENT APPLICATION and IA
Signature Not Verified
No. 51140/2018-FOR DIRECTION)
Digitally signed by
SUSHIL KUMAR
RAKHEJA
Date: 2018.04.12
16:51:02 IST
Reason:
W.P.(C) No. 1116/2017 (X)
W.P.(C) No. 1144/2017 (X)
(IA No. 124701/2017-APPROPRIATE ORDERS/DIRECTIONS)
2
W.P.(C) No. 1156/2017 (X)
(FOR CLARIFICATION/DIRECTION ON IA 36571/2018 and FOR IMPLEADING
PARTY ON IA 48411/2018 and FOR INTERVENTION/IMPLEADMENT ON IA
48411/2018 and IA 51606/2018-FOR INTERVENTION/IMPLEADMENT and IA
No. 51662/2018-FOR INTERVENTION/IMPLEADMENT)
W.P.(C) No. 1206/2017 (X)
(FOR IA No. 135678/2017-APPROPRIATE ORDERS/DIRECTIONS)
W.P.(C) No. 8/2018 (X)
W.P.(C) No. 1242/2017 (X)
W.P.(C) No. 58/2018 (X)
(FOR impleading party ON IA 48419/2018)
W.P.(C) No. 21/2018 (X)
W.P.(C) No. 52/2018 (X)
(FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 25842/2018 and FOR
impleading party ON IA 40928/2018 and IA 51825/2018-FOR
INTERVENTION/IMPLEADMENT and IA No. 49197/2018 -FOR
INTERVENTION/IMPLEADMENT and IA No. 51618/2018-FOR IMPLEADMENT and
IA No. 50912/2018-FOR IMPLEADMENT)
W.P.(C) No. 56/2018 (X)
(I.A. No. 51624/2018-FOR IMPLEADMENT)
W.P.(C) No. 91/2018 (X)
(FOR IMPLEADING PARTY ON IA Nos. 48425/2018 and 51632/2018 )
W.P.(C) No. 74/2018 (X)
W.P.(C) No. 57/2018 (X)
(FOR impleading party ON IA 39693/2018)
W.P.(C) No. 131/2018 (X)
(APPLICATION FOR STAY/DIRECTIONS ON IA 25109/2018)
W.P.(C) No. 134/2018 (X)
(IA No. 27092/2018-PERMISSION TO FILE ADDL. DOCUMENTS)
W.P.(C) No. 160/2018 (X)
W.P.(C) No. 164/2018 (X)
W.P.(C) No. 182/2018 (X)
W.P.(C) No. 199/2018 (X)
W.P.(C) No. 226/2018 (X)
W.P.(C) No. 245/2018 (X)
(FOR ADMISSION)
W.P.(C) No. 246/2018 (X)
W.P.(C) No. 267/2018 (X)
(FOR ADMISSION and IA No. 51827/2018-FOR IMPLEDMENT)
W.P.(C) No. 298/2018 (X)
W.P.(C) No. 306/2018 (X)
W.P.(C) No. 288/2018 (X)
(FOR ADMISSION)
3
Date : 11-04-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. M.L. Lahoty, Adv.
Mr. Paban K. Sharma, Adv.
Mr. Anchit Sripat, Adv.
Ms. Ishita Bisht, Adv.
Mr. Himanshu Shekhar, AOR
Mr. Jamnesh Kumar, Adv.
Mr. Abhinav Jain, Adv.
Mr. Dinesh Kumar Garg, Adv.
Mr. Dhananjay Garg, Adv.
Mr. Abhishek Garg, Adv.
Mr. Deepak Mishra, Adv.
Mr. R.P. Bansal, Adv.
Mr. Rahul Kumar Agarwal, Adv.
Ms. Chandan Ramamurthi, AOR
Mr. R. Sathish, AOR
Mr. Mohan Das K.K.,Adv.
Mr. Rajesh Kumar, Adv.
Ms. S. Geetha, Adv.
Ms. Smitha Rani, Adv.
Ms. Sonia Vasudev, Adv.
Mr. Sayaree Basu Mallik, AOR
Mr. Vivek Narayan Sharma, AOR
Mr. Sidharth Mahajan, Adv.
Mr. Ajay Singh, Adv.
Mr. Shubham Awasthi, Adv,.
Mr. Maneesh Pathak, Adv.
Mr. Rajeev Kumar Jha, Adv.
Mr. Rameshwar Prasad Goyal, AOR
Mr. Prithvi Pal, AOR
Mr. Shovan Mishra, AOR
Mr. Sanjeev Sen, Sr. Adv.
Mr. Raj Kamal, AOR
Mr. BNS Marok, Adv.
Mr. Maheen Pradhan, Adv.
Mr. Bhaskar Aditya, Adv.
Mr. Rahul Arya, Adv.
4
Ms. Anjana Prakash, Sr. Adv.
Mr. Sukant Vikram, AOR
Mr. Anshumaan Sahni, Adv.
Mr. Gopal Jha, AOR
Mr. Chandan Kumar Mandal, Adv.
Ms. Mahalakshmi Pavani, Sr. Adv.
Mr. M.S. Vishnu Sankar, Adv.
Ms. Athira G. Nair, Adv.
Mr. Sriram P., Adv.
Mr. Tomy Chacko, Adv.
Ms. Usha V. Nandini, Adv.
Mr. Mukesh Kumar, Adv.
Mr. Manish Sarah, Adv.
Ms. Divya Roy, Adv.
Mr. V.N. Sinha, Sr. Adv.
Mr. Sandeep Jha, Adv.
Mr. Binay Kr. Das, Adv.
Mr. Vijay Kumar, Adv.
Mr. Thomas Oommen, Adv.
Mr. Aniruddha P. Mayee, Adv.
Mr. Digant Kallol Deo, Adv.
Mr. Ranjay, Adv.
Mr. Pallavi Pratap, AOR
Dr. Shashwat Bajpai, Adv.
Mr. Rohit Sthalekar., Adv.
Mr. Pawanshree Agrawal, Adv.(A.C.)
Mr. Abdul Azeem Kalebudde, Adv.
Ms. Teharabi Kalebudde, Adv.
Ms. Divya Roy, AOR
Mr. Shadan Farasat, AOR
Ms. Chandan Ramamurthi, AOR
Mr. Vivek Narayan Sharma, AOR
Mr. Rameshwar Prasad Goyal, AOR
Mr. Prithvi Pal, AOR
Mr. Shishir Pinaki, AOR
Mr. Raj Kamal, AOR
5
Mr. Sukant Vikram, AOR
Mr. Binay Kumar Das, AOR
Ms. Usha Nandini. V, AOR
Mr. A. P. Mohanty, AOR
Ms. Pallavi Pratap, AOR
Mr. Jairaj Mudgal, Adv.
Mr. Riddhi Bose, Adv.
Mr. Raj Kishore Choudhary, Adv.
Mr. Prashant Singh, Adv.
Ms. Amita Singh, Adv.
Ms. Shobha, Adv.
Mr. Sourav Roy, Adv.
Mr. Satyam Jyoti Saikia, Adv.
Mr. Atishi Dipankar, Adv.
Mr. Amit Dubey, Adv.
Mr. Ankit Tyagi, Adv.
Mr. S.K.Runghta, Sr. Adv.
Mr. Shivankur Shukla Adv.
Ms. Amita Singh Kalkal, AOR
Ms. Indrani Mukherjee, Adv.
Ms. Tatini Basu, Adv.
Mr. Abdul Azeem Kalebudde, AOR
Ms. Taherabi Kalebudde, Adv.
For Respondent(s) Mr. Gaurav Bhatia, AOR
Mr. Utkarsh Jaiswal, Adv.
Mr. Abhishek Singh, Adv.
Mr. Anuroop Chakravarti, Adv.
Mr. Ravindra Kumar, AOR
Mr. Ajay Kumar Jain, Adv.
Mr. Rabin Majumder, AOR
Mr. Somiran Sharma, AOR
Ms. Priyanka Das, Adv.
Ms. Srishti Kapoor, Adv.
Mr. Ranjit Kumar, Sr. Adv.
6
Mr. Alok K. Agarwal, Adv.
Ms. Rati Tandon, Adv.
Mr. Apoorv Rastogi, Adv.
Mr. Gaurav Goel, Adv.
Mr. Akhilesh Kumar Pandey, AOR
Mr. Gaurav Goel, AOR
Mr. Maninder Singh, ASG
Mr. Bishwajit Dubey, Adv.
Ms. Srideepa Bhattacharya, Adv.
Mr. Manpreet Lamba, Adv.
For M/S. Cyril Amarchand Mangaldas, AOR
Mr. V. Giri, Sr. Adv.
Mr. Kunal Mimani, Adv.
Mr. Dheeraj Nair, Adv.
Mr. Yogesh Pachauri, Adv.
Dr. S.K. Verma, Adv.
Mr. K. Paarivendhan, Adv.
Mr. Abhishek Goyal, Adv.
Mr. Rohit Bansal, Adv.
Mr. Alok Kumar, Adv.
Ms. Somya Yadava, Adv.
Mr. Amit Agnihotri, Adv.
Mr. Siddhart Tripathi, Adv.
Ms. Aakriti Sharma, Adv.
Mr. Avi Pandey, Adv.
Mr. Ramesh Thakur, Adv.
Mr. Balaji Srinivasan, AOR
Mr. Ajay Kumar Jain, Adv.
Mr. Rabin Majumdar, Adv.
Ms. Priyanka Das, Adv.
Ms. S. Sharma, Adv.
Ms. Divyakant Lahoti, Adv.
Ms. Parikshit Ahuja, Adv.
Ms. Amrita Grover, Adv.
Mr. Vishnu Sharma, AOR
Ms. Anupama Sharma, Adv.
Ms. Sonali Negi. Adv.
Ms. Goutami Budhapriya, Adv.
Mr. Gourab Banerji, Sr.Adv.
Mr. Neeraj Kishan kaul, Sr. Adv.
7
Mr. Manmeet Singh, Adv.
Mr. S.S. Ray, Adv.
Ms. Rakhi Ray, AOR
Mr. Anshul Tyagi, Adv.
Mr. Prithvi Sidhu, Adv.
Ms. Saloni Sharma, Adv.
Mr. Anuragh Robin Frey, Adv.
Ms. Geetanjali Shahi, Adv.
Mr. Sahil Tagotra, Adv.
Ms. R. Chatterjee, Adv.
Ms. Subhro Mukjherjee, Adv.
Mr. P.S. Narasimha, ASG
Ms. V. Mohana, Sr. Adv.
Mr. S.S. Shamsherry, Adv.
Mr. Mukul Singh, Adv.
Mr. Mukesh Kumar Maroria, AOR
Mr. Gaurav Bhatia, AOR
Mrs. Anil Katiyar, AOR
Mr. Subodh K. Pathak, Adv.
Ms. Pranita Shekhar, Av.
Mr. Pawan K. Sharma, Adv.
Mr. Shashi Ranjan, Adv.
Mr. Dharmendra Kumar Sinha, AOR
Mr. Anoop Prakash Awasthi, Adv.
Mr. Sumant Batra, Adv.
Ms. Honey Satpal, Adv.
Mr. Rajesh Kumar Gupta, Adv.
Mr. Alok Kumar, Adv.
Mr. Somya Yadav, Adv.
Mr. Siddhant Tripathi,Adv.
Mr. Kumar Mihir, Adv.
Mr. Badri Prasad Singh, Adv.
Mr. Abhishek singh, Adv.
Mr. Purnima Jauhari, Adv.
Ms. Seema P., Adv.
Mr. Prakash K., Adv.
Mr. Amit Kumar Singh, Adv.
Mr. Priyadarshi Gopal, Adv.
Ms. Rashmi Singh, Adv.
8
Dr. Ashwani Bhardwaj, Adv.
Mr. Amit V., Adv.
Mr. Nitin Bajpai, Adv.
Mr. A.K. Bajpai, Adv.
Mr. Udit Grover, Adv.
Mr. A.K. Tripathi, Adv.
Md. Akaram, Adv.
Mr. Abhimanyu Bhandari, Adv.
Ms. Nattasha Garg, Adv.
Mr. Naveen Kumar, Adv.
Mr. Somesh Tiwari, Adv.
Mr. Ravindra Kumar, AOR
Mr. Rabin Majumder, AOR
Mr. Akhilesh Kumar Pandey, AOR
Mr. Gaurav Goel, AOR
Mr. Vishnu Sharma, AOR
Ms. Rakhi Ray, AOR
Mr. Rajesh Kumar Gupta, AOR
Mr. Aman Gupta, AOR
Mr. Badri Prasad Singh, AOR
UPON hearing the counsel the Court made the following
O R D E R
Application(s) for impleadment is/are allowed to the extent of intervention only.
Writ Petition (C) No. 942 of 2017 is taken on Board.
Issue notice in Writ Petition (C) No. 288 of 2018.
List the matters on Tuesday, the 17th April, 2018.
(SUSHIL KUMAR RAKHEJA) (JAGDISH CHANDER)
COURT MASTER (SH) BRANCH OFFICER
9
ITEM NO.9 + 10 COURT NO.10 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 940/2017
BIKRAM CHATTERJI & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No.6608/2018-CLARIFICATION/DIRECTION and IA No.6855/2018-IA FOR GRANTING PERMISSION TO ACCESS THE PORTAL FACILITY[AT 2.00 P.M.] and IA No. 135815/2017-U/S 152 r/w Section 151 CPC SEEKING CLARIFICATION and IA No. 44003/2018 -INTERVENTION APPLICATION and IA No. 42568/2018 -INTERVENTION APPLICATION and IA No. IA No. 46755/2018 -INTERVENTION APPLICATION and IA No. 42313/2018
-INTERVENTION APPLICATION and IA No. 42303/2018 -INTERVENTION APPLICATION and IA No. 42294/2018 -INTERVENTION APPLICATION and IA No. 45443/2018 -INTERVENTION APPLICATION and IA No. 45437/2018
-INTERVENTION APPLICATION and IA No. 45421/2018 -INTERVENTION APPLICATION and IA No. 140269/2018 -PERMISSION TO FILE APPLICATION FOR DIRECTION and IA No. 50374/2018-VACATING STAY and I.A. No. 52758/2018-INTERVENTION APPLICATION and IA No. 51732/2018-EXEMPTION FROM FILING O.T. and I.A. No. 49882/2018-FOR IMPLEADMENT and IA No. 51341/2018-INTERVENTION APPLICATION and IA No. 51806/2018-FOR DIRECTIONS) WITH W.P.(C) No. 947/2017 (X) (FOR CLARIFICATION/DIRECTION ON IA 6312/2018 and IA No. 100453/2017-APPROPRIATE ORDERS/DIRECTIONS) W.P.(C) No. 971/2017 (X) (FOR CLARIFICATION/DIRECTION ON IA NO. 102714/2017) W.P.(C) No. 1041/2017 (X) (IA No 109963/2017-FOR CLARIFICATION/DIRECTION and IA 25742/2018- FOR CLARIFICATION/DIRECTION ON IA 35467/2018) W.P.(C) No. 1018/2017 (X) (FOR CLARIFICATION/DIRECTION ON IA 124195/2017 and FOR CLARIFICATION/DIRECTION ON IA 7355/2018 and FOR IMPLEADING PARTY ON IA 48213/2018 and IA No. 51516/2018-IMPLEADMENT APPLICATION and IA No. 51140/2018-FOR DIRECTION) W.P.(C) No. 1116/2017 (X) W.P.(C) No. 1144/2017 (X) (IA No. 124701/2017-APPROPRIATE ORDERS/DIRECTIONS) 10 W.P.(C) No. 1156/2017 (X) (FOR CLARIFICATION/DIRECTION ON IA 36571/2018 and FOR IMPLEADING PARTY ON IA 48411/2018 and FOR INTERVENTION/IMPLEADMENT ON IA 48411/2018 and IA 51606/2018-FOR INTERVENTION/IMPLEADMENT and IA No. 51662/2018-FOR INTERVENTION/IMPLEADMENT) W.P.(C) No. 1206/2017 (X) (FOR IA No. 135678/2017-APPROPRIATE ORDERS/DIRECTIONS) W.P.(C) No. 8/2018 (X) W.P.(C) No. 1242/2017 (X) W.P.(C) No. 58/2018 (X) (FOR impleading party ON IA 48419/2018) W.P.(C) No. 21/2018 (X) W.P.(C) No. 52/2018 (X) (FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 25842/2018 and FOR impleading party ON IA 40928/2018 and IA 51825/2018-FOR INTERVENTION/IMPLEADMENT and IA No. 49197/2018 -FOR INTERVENTION/IMPLEADMENT and IA No. 51618/2018-FOR IMPLEADMENT and IA No. 50912/2018-FOR IMPLEADMENT) W.P.(C) No. 56/2018 (X) (I.A. No. 51624/2018-FOR IMPLEADMENT) W.P.(C) No. 91/2018 (X) (FOR IMPLEADING PARTY ON IA Nos. 48425/2018 and 51632/2018 ) W.P.(C) No. 74/2018 (X) W.P.(C) No. 57/2018 (X) (FOR impleading party ON IA 39693/2018) W.P.(C) No. 131/2018 (X) (APPLICATION FOR STAY/DIRECTIONS ON IA 25109/2018) W.P.(C) No. 134/2018 (X) (IA No. 27092/2018-PERMISSION TO FILE ADDL. DOCUMENTS) W.P.(C) No. 160/2018 (X) W.P.(C) No. 164/2018 (X) W.P.(C) No. 182/2018 (X) W.P.(C) No. 199/2018 (X) W.P.(C) No. 226/2018 (X) W.P.(C) No. 245/2018 (X) (FOR ADMISSION) W.P.(C) No. 246/2018 (X) W.P.(C) No. 267/2018 (X) (FOR ADMISSION and IA No. 51827/2018-FOR IMPLEDMENT) W.P.(C) No. 298/2018 (X) W.P.(C) No. 306/2018 (X) W.P.(C) No. 288/2018 (X) (FOR ADMISSION) 11 Date : 11-04-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA HON'BLE MR. JUSTICE UDAY UMESH LALIT For Petitioner(s) Mr. M.L. Lahoty, Adv.
Mr. Paban K. Sharma, Adv. Mr. Anchit Sripat, Adv. Ms. Ishita Bisht, Adv. Mr. Himanshu Shekhar, AOR Mr. Jamnesh Kumar, Adv. Mr. Abhinav Jain, Adv.
Mr. Dinesh Kumar Garg, Adv. Mr. Dhananjay Garg, Adv. Mr. Abhishek Garg, Adv. Mr. Deepak Mishra, Adv. Mr. R.P. Bansal, Adv. Mr. Rahul Kumar Agarwal, Adv. Ms. Chandan Ramamurthi, AOR Mr. R. Sathish, AOR Mr. Mohan Das K.K.,Adv. Mr. Rajesh Kumar, Adv. Ms. S. Geetha, Adv.
Ms. Smitha Rani, Adv. Ms. Sonia Vasudev, Adv.
Mr. Sayaree Basu Mallik, AOR Mr. Vivek Narayan Sharma, AOR Mr. Sidharth Mahajan, Adv. Mr. Ajay Singh, Adv.
Mr. Shubham Awasthi, Adv,. Mr. Maneesh Pathak, Adv. Mr. Rajeev Kumar Jha, Adv.
Mr. Rameshwar Prasad Goyal, AOR Mr. Prithvi Pal, AOR Mr. Shovan Mishra, AOR Mr. Sanjeev Sen, Sr. Adv. Mr. Raj Kamal, AOR Mr. BNS Marok, Adv.
Mr. Maheen Pradhan, Adv. Mr. Bhaskar Aditya, Adv. Mr. Rahul Arya, Adv.12
Ms. Anjana Prakash, Sr. Adv. Mr. Sukant Vikram, AOR Mr. Anshumaan Sahni, Adv. Mr. Gopal Jha, AOR Mr. Chandan Kumar Mandal, Adv.
Ms. Mahalakshmi Pavani, Sr. Adv. Mr. M.S. Vishnu Sankar, Adv. Ms. Athira G. Nair, Adv. Mr. Sriram P., Adv.
Mr. Tomy Chacko, Adv. Ms. Usha V. Nandini, Adv.
Mr. Mukesh Kumar, Adv. Mr. Manish Sarah, Adv. Ms. Divya Roy, Adv.
Mr. V.N. Sinha, Sr. Adv. Mr. Sandeep Jha, Adv. Mr. Binay Kr. Das, Adv.
Mr. Vijay Kumar, Adv. Mr. Thomas Oommen, Adv. Mr. Aniruddha P. Mayee, Adv.
Mr. Digant Kallol Deo, Adv. Mr. Ranjay, Adv.
Mr. Pallavi Pratap, AOR Dr. Shashwat Bajpai, Adv. Mr. Rohit Sthalekar., Adv.
Mr. Pawanshree Agrawal, Adv.(A.C.) Mr. Abdul Azeem Kalebudde, Adv. Ms. Teharabi Kalebudde, Adv.
Ms. Divya Roy, AOR Mr. Shadan Farasat, AOR Ms. Chandan Ramamurthi, AOR Mr. Vivek Narayan Sharma, AOR Mr. Rameshwar Prasad Goyal, AOR Mr. Prithvi Pal, AOR Mr. Shishir Pinaki, AOR Mr. Raj Kamal, AOR 13 Mr. Sukant Vikram, AOR Mr. Binay Kumar Das, AOR Ms. Usha Nandini. V, AOR Mr. A. P. Mohanty, AOR Ms. Pallavi Pratap, AOR Mr. Jairaj Mudgal, Adv. Mr. Riddhi Bose, Adv. Mr. Raj Kishore Choudhary, Adv.
Mr. Prashant Singh, Adv. Ms. Amita Singh, Adv.
Ms. Shobha, Adv.
Mr. Sourav Roy, Adv.
Mr. Satyam Jyoti Saikia, Adv.
Mr. Atishi Dipankar, Adv. Mr. Amit Dubey, Adv.
Mr. Ankit Tyagi, Adv.
Mr. S.K.Runghta, Sr. Adv. Mr. Shivankur Shukla Adv. Ms. Amita Singh Kalkal, AOR Ms. Indrani Mukherjee, Adv. Ms. Tatini Basu, Adv.
Mr. Abdul Azeem Kalebudde, AOR Ms. Taherabi Kalebudde, Adv.
For Respondent(s) Mr. Gaurav Bhatia, AOR Mr. Utkarsh Jaiswal, Adv. Mr. Abhishek Singh, Adv. Mr. Anuroop Chakravarti, Adv.
Mr. Ravindra Kumar, AOR Mr. Ajay Kumar Jain, Adv. Mr. Rabin Majumder, AOR Mr. Somiran Sharma, AOR Ms. Priyanka Das, Adv.
Ms. Srishti Kapoor, Adv.
Mr. Ranjit Kumar, Sr. Adv.14
Mr. Alok K. Agarwal, Adv. Ms. Rati Tandon, Adv. Mr. Apoorv Rastogi, Adv. Mr. Gaurav Goel, Adv.
Mr. Akhilesh Kumar Pandey, AOR Mr. Gaurav Goel, AOR Mr. Maninder Singh, ASG Mr. Bishwajit Dubey, Adv. Ms. Srideepa Bhattacharya, Adv. Mr. Manpreet Lamba, Adv. For M/S. Cyril Amarchand Mangaldas, AOR Mr. V. Giri, Sr. Adv.
Mr. Kunal Mimani, Adv. Mr. Dheeraj Nair, Adv.
Mr. Yogesh Pachauri, Adv. Dr. S.K. Verma, Adv.
Mr. K. Paarivendhan, Adv. Mr. Abhishek Goyal, Adv. Mr. Rohit Bansal, Adv.
Mr. Alok Kumar, Adv.
Ms. Somya Yadava, Adv. Mr. Amit Agnihotri, Adv. Mr. Siddhart Tripathi, Adv. Ms. Aakriti Sharma, Adv. Mr. Avi Pandey, Adv.
Mr. Ramesh Thakur, Adv. Mr. Balaji Srinivasan, AOR Mr. Ajay Kumar Jain, Adv. Mr. Rabin Majumdar, Adv.
Ms. Priyanka Das, Adv. Ms. S. Sharma, Adv.
Ms. Divyakant Lahoti, Adv. Ms. Parikshit Ahuja, Adv. Ms. Amrita Grover, Adv.
Mr. Vishnu Sharma, AOR Ms. Anupama Sharma, Adv. Ms. Sonali Negi. Adv. Ms. Goutami Budhapriya, Adv.
Mr. Gourab Banerji, Sr.Adv. Mr. Neeraj Kishan kaul, Sr. Adv.15
Mr. Manmeet Singh, Adv. Mr. S.S. Ray, Adv.
Ms. Rakhi Ray, AOR Mr. Anshul Tyagi, Adv. Mr. Prithvi Sidhu, Adv. Ms. Saloni Sharma, Adv. Mr. Anuragh Robin Frey, Adv. Ms. Geetanjali Shahi, Adv. Mr. Sahil Tagotra, Adv. Ms. R. Chatterjee, Adv. Ms. Subhro Mukjherjee, Adv.
Mr. P.S. Narasimha, ASG Ms. V. Mohana, Sr. Adv. Mr. S.S. Shamsherry, Adv. Mr. Mukul Singh, Adv. Mr. Mukesh Kumar Maroria, AOR Mr. Gaurav Bhatia, AOR Mrs. Anil Katiyar, AOR Mr. Subodh K. Pathak, Adv. Ms. Pranita Shekhar, Av. Mr. Pawan K. Sharma, Adv. Mr. Shashi Ranjan, Adv. Mr. Dharmendra Kumar Sinha, AOR Mr. Anoop Prakash Awasthi, Adv.
Mr. Sumant Batra, Adv. Ms. Honey Satpal, Adv.
Mr. Rajesh Kumar Gupta, Adv.
Mr. Alok Kumar, Adv.
Mr. Somya Yadav, Adv. Mr. Siddhant Tripathi,Adv.
Mr. Kumar Mihir, Adv.
Mr. Badri Prasad Singh, Adv. Mr. Abhishek singh, Adv.
Mr. Purnima Jauhari, Adv. Ms. Seema P., Adv.
Mr. Prakash K., Adv.
Mr. Amit Kumar Singh, Adv. Mr. Priyadarshi Gopal, Adv. Ms. Rashmi Singh, Adv.16
Dr. Ashwani Bhardwaj, Adv. Mr. Amit V., Adv.
Mr. Nitin Bajpai, Adv. Mr. A.K. Bajpai, Adv. Mr. Udit Grover, Adv.
Mr. A.K. Tripathi, Adv. Md. Akaram, Adv.
Mr. Abhimanyu Bhandari, Adv. Ms. Nattasha Garg, Adv. Mr. Naveen Kumar, Adv. Mr. Somesh Tiwari, Adv.
Mr. Ravindra Kumar, AOR Mr. Rabin Majumder, AOR Mr. Akhilesh Kumar Pandey, AOR Mr. Gaurav Goel, AOR Mr. Vishnu Sharma, AOR Ms. Rakhi Ray, AOR Mr. Rajesh Kumar Gupta, AOR Mr. Aman Gupta, AOR Mr. Badri Prasad Singh, AOR UPON hearing the counsel the Court made the following O R D E R Application(s) for impleadment is/are allowed to the extent of intervention only.
Writ Petition (C) No. 942 of 2017 is taken on Board.
List the matters on Tuesday, the 17th April, 2018.
(SUSHIL KUMAR RAKHEJA) (JAGDISH CHANDER) COURT MASTER (SH) BRANCH OFFICER