Calcutta High Court
Apl Metals Limited vs Cosco Shipping Lines Pvt. Ltd. & Ors on 15 January, 2020
Author: Debangsu Basak
Bench: Debangsu Basak
[Mentioning]
[Item No.O-78]
ORDER SHEET
GA No. 2304 of 2019
CS No. 219 of 2019
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
APL METALS LIMITED
VERSUS
COSCO SHIPPING LINES PVT. LTD. & ORS.
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 15th January, 2020.
Appearance:
Mr. Soumabho Ghosh, Adv.
Mr. Bimalendu Das, Adv.
The Court :- Parties file a Terms of Settlement which be taken on record. The Terms of Settlement is signed by the parties and their respective Advocates-on-Record.
There will be a decree in terms of the Terms of Settlement. CS No. 219 of 2019 is decreed in terms of the Terms of Settlement. Decree be drawn up expeditiously.
G.A. No. 2304 of 2019 is disposed of.
(DEBANGSU BASAK, J.) snn.