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Calcutta High Court

Apl Metals Limited vs Cosco Shipping Lines Pvt. Ltd. & Ors on 15 January, 2020

Author: Debangsu Basak

Bench: Debangsu Basak

[Mentioning]
[Item No.O-78]
                            ORDER SHEET
                          GA No. 2304 of 2019
                          CS No. 219 of 2019
                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE


                         APL METALS LIMITED
                               VERSUS
                 COSCO SHIPPING LINES PVT. LTD. & ORS.


  BEFORE:
  The Hon'ble JUSTICE DEBANGSU BASAK

Date : 15th January, 2020.

Appearance:

Mr. Soumabho Ghosh, Adv.
Mr. Bimalendu Das, Adv.
The Court :- Parties file a Terms of Settlement which be taken on record. The Terms of Settlement is signed by the parties and their respective Advocates-on-Record.
There will be a decree in terms of the Terms of Settlement. CS No. 219 of 2019 is decreed in terms of the Terms of Settlement. Decree be drawn up expeditiously.
G.A. No. 2304 of 2019 is disposed of.
(DEBANGSU BASAK, J.) snn.