Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(ii) in Chennai City Police Act, 1888 (ii)in a place or places within the race enclosure which the authority controlling such race has with the sanction of the [State Government] [Substituted for the word 'province' by the Adaptation Order of 1950.] set apart for the purpose.
