Calcutta High Court (Appellete Side)
Dabur India Ltd. & Anr vs Asst. Commissioner Of Commercial Taxes ... on 11 March, 2010
Author: Kalyan Jyoti Sengupta
Bench: Kalyan Jyoti Sengupta
First Sheet
HIGH COURT AT CALCUTTA
Civil Appellate Side
CASE NO. WP.TT/214 of 2006
In the matter of DABUR INDIA LTD. & ANR. Petitioner
versus
ASST. COMMISSIONER OF COMMERCIAL TAXES Opposite Party
For Petitioner : SAURABH MAITRA
For Respondent :
BEFORE : Hon'ble JUSTICE KALYAN JYOTI SENGUPTA Hon'ble JUSTICE DEBASISH KARGUPTA ________________________________________________________________________________ Noting by Office|Serial| Date|Office Notes,orders or proceedings with signature or Advocate |no | | ________________________________________________________________________________ 11/03/10