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Calcutta High Court (Appellete Side)

Dabur India Ltd. & Anr vs Asst. Commissioner Of Commercial Taxes ... on 11 March, 2010

Author: Kalyan Jyoti Sengupta

Bench: Kalyan Jyoti Sengupta

 First Sheet

                       HIGH COURT AT CALCUTTA

                        Civil Appellate Side




 CASE NO. WP.TT/214 of 2006


 In the matter of DABUR INDIA LTD. & ANR.                      Petitioner

                           versus

                      ASST. COMMISSIONER OF COMMERCIAL TAXES   Opposite Party


 For Petitioner      : SAURABH MAITRA


For Respondent   :

BEFORE : Hon'ble JUSTICE KALYAN JYOTI SENGUPTA Hon'ble JUSTICE DEBASISH KARGUPTA ________________________________________________________________________________ Noting by Office|Serial| Date|Office Notes,orders or proceedings with signature or Advocate |no | | ________________________________________________________________________________ 11/03/10