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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1)(b) in The Orissa Petroleum Products (Sale by Retail Outlets) Order, 1978

(b)seize stock of any petroleum product in respect of which he has reason to believe that contravention of the provisions of this Order has been or is being or is about to be made.