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[Cites 0, Cited by 0] [Section 2(19)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(19)(i) in Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961

(i)any person holding land in severalty or jointly or in common under a ryotwari settlement or in any way subject to the payment of revenue direct to the Government, or