Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(h) in The Insecticides Act, 1968 (h)"label" means any written, printed or graphic matter on the imme-diate package and on every other covering in which the package is placed or packed and includes any written, printed or graphic matter accompanying the insecticide;
