Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 362 in Bihar Education Code, 1961

362. Duplication or triplication of classes.

- On no account should triplication of classes be permitted except where three distinct languages are taught separately. When classes are so triplicated, the number of boys in all the sections of any one class should be limited to 100, so that it may be possible for all the boys promoted to remain in the school without causing the number of boys in the higher classes to exceed the prescribed limit.(D. P. I.'s circular no. 50, dated the 13th November 1913.)