Calcutta High Court
Shaw Wallace Executives Welfare & ... vs Asst.Commissioner Of Income Tax on 16 November, 2009
Author: Soumitra Pal
Bench: Soumitra Pal
G.A.No.1199 of 2009
WP No. 274 of 2009
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
SHAW WALLACE EXECUTIVES WELFARE & BENEFIT CO. Plaintiff/Petitioner/Applicant
Versus
ASST.COMMISSIONER OF INCOME TAX,CIRCLE-5 & ORS Defendant/Respondent
For Plaintiff/Petitioner : Ms.A.Banerjee,Advocate. For Defendant/Respondent : Mr.D.Shome,Sr.Advocate. BEFORE:
The Hon'ble JUSTICE SOUMITRA PAL Date : 16th November, 2009.
The Court : Heard the learned advocates for the parties. Let the matter appear as "For Hearing" in the combined Monthly List of January, 2010.
(SOUMITRA PAL, J.) ssaha AR(C.R.)