Section 5(1)(b) in The Petroleum and Natural Gas Regulatory Board (Affiliate Code of Conduct for Entities Engaged in Marketing of Natural Gas and Laying, Building, Operating or Expanding Natural Gas Pipeline) Regulations, 2008

[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

(b)the entity on its own or proposes to engage in both the activities of transportation and marketing of natural gas.

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