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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

NCT Delhi - Subsection

Section 28(1)(s) in Delhi Police Act, 1978

(s)licensing, controlling or in order to prevent obstruction, inconvenience, annoyance, risk, danger or damage to the residents or passengers in the vicinity, prohibiting-
(i)the illumination of streets and public places exteriors of building abutting thereon by servants of Government or Corporation officers duly authorised in that behalf,
(ii)the blasting of rock or making excavations in or near streets or Public places,
(iii)the using of a loudspeaker in or near any public place or in any place of public entertainment;