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Supreme Court - Daily Orders

Director Of Income Tax, It- Ii vs M/S Oman International Bank, S.A.O.G on 4 January, 2018

     ITEM NO.10                                REGISTRAR COURT. 2                      SECTION III

                                       S U P R E M E C O U R T O F             I N D I A
                                               RECORD OF PROCEEDINGS


                                               BEFORE THE REGISTRAR MR. SANJAY PARIHAR

     Civil Appeal                     No(s).   3619/2016

     DIRECTOR OF INCOME TAX, IT- II                                                  Appellant(s)

                                                            VERSUS

     M/S OMAN INTERNATIONAL BANK, S.A.O.G                                            Respondent(s)



     Date : 04-01-2018 This appeal was called on for hearing today.


     For Appellant(s)                      Mr. Kamal Kishore,Adv.
                                           Mrs. Anil Katiyar, AOR

     For Respondent(s)                     Mr. Rajeev K. Panday,Adv.
                                           Mr. P. Srinivasan,Adv.
                                           Mr. Rajeev Maheshwaranand Roy, AOR


                                UPON hearing the counsel the Court made the following
                                                   O R D E R

The office report indicates that the Ld. Counsel for the parties have failed to file the statement of case within the statutory period. However, it is contended by the Ld. Counsel for the respondent that he has already filed the statement of case. Registry to verify the same. If the same is filed, be taken on record and the matter shall be processed for listing before the Hon'ble Court under the rules.

Signature Not Verified

SANJAY PARIHAR Digitally signed by MADHU GROVER Registrar MG Date: 2018.01.05 16:19:58 TLT Reason: