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Supreme Court - Daily Orders

Home Care Retail Marts Pvt. Ltd. Through ... vs Haresh N. Sanghavi on 3 January, 2017

Bench: S.A. Bobde, Ashok Bhushan

  ITEM NO.47                              COURT NO.9                 SECTION IX

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C) No(s).                   29972/2015

  (Arising out of impugned final judgment and order dated 23/09/2015
  in AP No. 1403/2015 23/09/2015 in AN No. 701/2015 passed by the High
  Court Of Bombay)

  HOME CARE RETAIL MARTS PVT. LTD.                                    Petitioner(s)

                                                 VERSUS

  HARESH N. SANGHAVI                                                  Respondent(s)

  (with interim relief and office report)

  WITH
  SLP(C) No. 26876/2014
  (With appln.(s) for permission to file additional documents and for
  permission to submit additional document(s) and Interim Relief and
  Office Report)

  Date : 03/01/2017 These petitions were called on for hearing today.

  CORAM :
                         HON'BLE MR. JUSTICE S.A. BOBDE
                         HON'BLE MR. JUSTICE ASHOK BHUSHAN

  For Petitioner(s)
                                    Mr.   Gopal Jain, Sr.Adv.
                                    Mr.   Aditya Shankar, Adv.
                                    Mr.   Abhimanyu Bhandari, Adv.
                                    Ms.   Roohina Dua, Adv.
                                    Mr.   Sameer Kumar, Adv.
                                    Mr.   Naveen Kumar,Adv.

                                    Mr.   Maninder Singh, ASG
                                    Ms.   Archana Lakhotia, Adv.
                                    Mr.   Prabhas Bajaj, Adv.
                                    Ms.   Anushka Sharma, Adv.
Signature Not Verified
                                    Mr.   Anchit Tripathi, Adv.
Digitally signed by
SUKHBIR PAUL KAUR
Date: 2017.01.03
                                    Mr.   Adhish Rajvansh, Adv.
17:06:53 IST
Reason:                             Mr.   Rajeev Sharma,Adv.

  For Respondent(s)
                            -2-

              Mr.   Dhruv Mehta, Sr.Adv.
              Mr.   Aman Vachher, Adv.
              Mr.   Yadunath Choudheri, Adv.
              Mr.   Ashutosh Dubey, Adv.
              Mr.   Harsh Sharma, Adv.
              Mr.   Abhishek Chouhan, Adv.
              Mr.   Sagar Mehra, Adv.
              Mr.   P. N. Puri,Adv.

              Mr.   Prashant Kumar, Adv.
              Mr.   Rajan Singh, Adv.
              Mr.   Triveni Potekar, Adv.
              Mr.   Merusagar Samantaray,Adv.


   UPON hearing the counsel the Court made the following
                      O R D E R

List these matters on a non miscellaneous day.





[SUKHBIR PAUL KAUR]               [INDU POKHRIYAL]
    A.R.-CUM-P.S.                   COURT MASTER