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State of Uttar Pradesh - Section

Section 70 in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004

70.

Records of every proceeding, except those parts which for reasons specified by the Commission arc confidential or privileged, shall be opened to inspection by any person other than the parties to the petition either during the proceeding or after the orders have been passed, subject to such person complying with such terms as the Commission may direct from time to time including in regard to time, place and manner of inspection and payment of fees.