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[Cites 0, Cited by 0] [Section 338B(5)] [Section 338B] [Entire Act]

Union of India - Subsection

Section 338B(5)(c) in Constitution of India, 1950

(c)to participate and advise on the socio-economic development of the socially and educationally backward classes and to evaluate the progress of their development under the Union and any State;