Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 109] [Entire Act] State of Goa - Subsection Section 109(3) in The Goa, Daman and Diu School Education Rules, 1986 (3)The scheduled Caste and scheduled Tribe candidates shall enjoy the benefit of reservation as prescribed by Government for recruitment to Government service.
