Section 384(c) in Rajasthan Land Revenue (Land Records) Rules, 1957
(c)The procedure to be followed by the Office Qanungo in carrying out the test and comparison of the Khatauni Jamabandi with the mutation foils and errata lists is given in Part III. While examining this branch of work the inspecting officer should see that the Khatauni Jamabandi are properly compared and alterations made in them, subsequent to the preparation of the errata lists, are reported to the Tehsildar and that the result of the test applied to each Khatauni Jamabandi is entered at the last page and the work of comparison is thorough and up-to-date.