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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Maharashtra - Subsection

Section 47(3) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(3)[ Every candidate shall forthwith be informed of the symbol allotted to him and be supplied with a specimen thereof by the Returning Officer.] [Sub-rule (3) was added by G. N. of 7.6.1990.]