Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 141] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 141(1) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(1)In every Gamma Unit, one or more Guards shall be trained who shall be required to know the names and uses of all components, tools and stores referred to in rule 123 and able to carry out all replacements of components, minor repairs, special cleaning and periodical lubrication of arms and accessories held on charge in the unit.