Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 7] [Entire Act]

Union of India - Section

Section 60 in Finance Act, 2015

60. Amendment of section 245H.

- In section 245H of the Income-tax Act, in sub-section (1), with effect from the 1st day of June, 2015, after the words "subject to such conditions as it may think fit to impose", the words "for the reasons to be recorded in writing" shall be inserted.