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[Cites 0, Cited by 0] [Section 167(1)] [Section 167] [Entire Act]

State of Tripura - Subsection

Section 167(1)(f) in Tripura Panchayats Act, 1993

(f)all receipts in respect of any schools, hospitals, dispensaries, buildings, institutions, or works, vested in, constructed by, or placed under the control and management of, the Zilla Prishad ;