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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(2) in The U.P. Antarim Zila Parishad (Election of Representatives of Gaon Sabhas) Rules, 1961

(2)Advance limitation of the date on which the list is proposed to be hung and of the date by which and the place at which claims and objection can be filed shall be sent to the office of each Gaon Panchayat in the Block.