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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Madhya Pradesh - Subsection

Section 78(1) in The M.P. Cinemas (Regulation) Rules, 1972

(1)AH exits and other doors or openings intended to be used for the purpose of exit shall be indicated by notices in the language understood in the locality in white letters seven inches long, upon a black ground painted on or above the doors at least 6.9" above the floor.