Allahabad High Court
Gurjeet Singh vs State Of U.P.& Another on 28 July, 2010
Author: Ashwani Kumar Singh
Bench: Ashwani Kumar Singh
Court No. - 53 Case :- APPLICATION U/S 482 No. - 7409 of 2009 Petitioner :- Gurjeet Singh Respondent :- State Of U.P.& Another Petitioner Counsel :- Rajendra Kumar Pandey Respondent Counsel :- Govt. Advocate Hon'ble Ashwani Kumar Singh,J.
On the request of learned counsel for the applicant, list this case in the third week of August, 2010. Rejoinder affidavit, if any, be filed in the meantime. Interim order granted earlier, if any, is extended till the next date of listing.
Order Date :- 28.7.2010 A