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State of Andhra Pradesh - Section

Section 7 in Andhra Pradesh Teachers (Regulation of Transfer) Rules, 2000

7. Entitlement of Points.

- The points shall be awarded to each applicant (teacher) based on service in the interior areas as follows: -
(i)For service in Category IV areas: 1 point per year of service subject to maximum of 5 points.
(ii)For service in Category III areas : 0.5 points per year of service subject to maximum of 4 points.
(iii)For service in the Category II areas: 0.25 point per year of service subject to maximum of 3 points.
Note. - For Service in interior areas (applicable for the present place of working only) the postings in interior places in the past will not be counted. Category-1 will not get any points.