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Madhya Pradesh High Court

Sonu Rathore vs The State Of Madhya Pradesh on 4 September, 2025

Author: Sanjeev S Kalgaonkar

Bench: Sanjeev S Kalgaonkar

1 CRA-6643-2025 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 6643 of 2025 (SONU RATHORE Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 04-09-2025 Shri Shadab Khan - Advocate for the appellant.

Shri Santosh Singh Thakur public prosecutor for the State.

Learned counsel for the appellant requests for grant of short adjournment to argue the matter.

Prayer accepted.

List the matter on 08.09.2025.

(SANJEEV S KALGAONKAR) JUDGE BDJ Signature Not Verified Signed by: BHUNESHWAR DATT Signing time: 04-09-2025 17:35:31