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[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(5)(vii) in The Punjab Village Common Lands (Regulation) Act, 1961

(vii)[ ****] [Omitted, by Punjab Adaptation of Laws (State and Concurrent Subjects) Order, 1968.].