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State of Tamilnadu - Section

Section 24 in Tamil Nadu Occupants of Kudiyiruppu (Conferment Of Ownership) Act, 1971

24. Authorised officer, etc., to be public servant.

- The authorised officer and any person authorised by him under this Act shall be deemed to be public servants within the meaning of section 21 of the Indian Penal Code (Central Act XLV of 1860).