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[Cites 0, Cited by 0] [Section 166(2)] [Section 166] [Entire Act]

State of Chattisgarh - Subsection

Section 166(2)(iii) in The Chhattisgarh Motor Vehicles Rules, 1994

(iii)the horizontal distance from the nearest point of the riser of the top step to the vertical line passing through the nearest point of the seat opposite to the top tread of the staircase, excluding any grab rail which does not project more than eight centimetres from back of the seat shall not be less than sixty-six centimetres.