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[Cites 0, Cited by 4] [Section 81(2)] [Section 81] [Entire Act]

State of Tamilnadu - Subsection

Section 81(2)(c) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(c)the method of recruitment, the qualifications, the pay, the duties and other terms and conditions of service of officers and employees, and the constitution and management of provident fund and other superannuation funds;