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[Cites 0, Cited by 0] [Section 90(3)] [Section 90] [Entire Act]

State of Jharkhand - Subsection

Section 90(3)(f) in Jharkhand Panchayat Raj Act, 2001

(f)Functions of the Chief Executive Officer and other Officers -
(i)Save as otherwise specifically provided by or under this Act, the Chief Executive officer shall -