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Securities And Exchange Board Of India - Section

Section 8 in Securities and Exchange Board of India (Issue and Listing of Municipal Debt Securities) Regulations, 2015

8. [ Period of subscription. [Substituted by Notification No. SEBI/LAD-NRO/GN/2019/40, dated 27.9.2019 (w.e.f. 15.7.2015).]

(1)Except as otherwise provided in these regulations, public issue of municipal debt securities shall be kept open for at least three working days.
(2)The issuer may extend the bidding period disclosed in the offer document, in case of force majeure, banking strike or similar circumstances, for a minimum period of three working days.]