Section 9(2)(j) in Khasi Hills Autonomous District (Khasi Social Custom of Lineage) Act, 1997

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State of Meghalaya - Subsection

Section 9(2)(j) in Khasi Hills Autonomous District (Khasi Social Custom of Lineage) Act, 1997

(j)Whether the Khasi status of the applicant and of the applicant's parents or any of them had ever been in doubt or questioned by any of their near relatives or by any person or authority or had been questioned before any authority or court of law.

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State of Meghalaya - Subsection

Section 9(2)(j) in Khasi Hills Autonomous District (Khasi Social Custom of Lineage) Act, 1997