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State of Punjab - Section

Section 486 in Punjab Jail Manual, 1996

486. Abuse of privilege of holding interview.

- Any prisoner who abuses any privilege relating to the holding of an interview or the writing of letters or other communication with any person outside the jail shall be liable to be excluded from such privileges for such time and may be subjected to such further restrictions as the Superintendent may direct.B. - Special Rules Relating to Under-trial and Civil Prisoners