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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

Bombay Presidency - Subsection

Section 26(2)(xv) in The Bombay University Act, 1974

(xv)exercise such other powers and perform such other duties as may be conferred or imposed on it by or under this Act, the Statutes, Ordinances and Regulations; and