Himachal Pradesh High Court
Harish Cement Ltd. vs . Income Tax Officer & Ors. on 8 March, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Harish Cement Ltd. vs. Income Tax Officer & ors.
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CWP No. 4375/2021 with CWPs No. 6886, 8014, 8110/2021, 63, 490, 568, 749, 753, 759, 900 & 1065/2022 8.3.2022 Present: Mr. Anup K. Rattan, Vishal Mohan, Mr. Abhimanyu Jhamba and Shivam, Advocates, for the respective petitioners.
Mr. Vinay Kuthiala, Sr. Advocate with Ms. Vandana Kuthiala, Advocate, for the respondent-income tax department.
r to Mr. Balram Sharma, ASGI, for the respondent-UOI.
Reply within eight weeks. List on 10.5.2022. Interim order(s) to continue.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 8.3.2022 (pankaj) ::: Downloaded on - 09/03/2022 20:12:07 :::CIS