Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56K] [Entire Act] State of Maharashtra - Subsection Section 56K(2) in The Maharashtra Cooperative Societies Rules, 1961 (2)The time during which poll shall be taken should be mentioned in the election programme. The time of poll should not be earlier than 8-00 a.m. and later than 5.00 p.m.
