Punjab-Haryana High Court
Satish Kumar vs M/S M. Tech Developers Ltd And Anr on 23 October, 2018
107
CRM-A-1587-MA-2014
SATISH KUMAR VS M/S M. TECH DEVELOPERS LTD AND ANR
Present: Mr. Rohit Rana, Advocate for
Mr. Kunal Dawar, Advocate
for the applicant.
Mr. Adish Gupta, Advocate
for the respondents.
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Heard.
Leave granted.
Registry is directed to register and list this case as criminal appeal today itself. 23.10. 2018 (INDERJIT SINGH) Jasmine Kaur JUDGE 1 of 1 ::: Downloaded on - 25-03-2019 02:41:25 :::