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Punjab-Haryana High Court

Vinod Kumar vs Devishwari And Ors on 18 May, 2018

255 IOIN-CM-25835-CII-2012 in FAO-5583-2012

VINOD KUMAR VS DEVISHWARI AND ORS


Present:     None.

                   ***

Office note perused.

In the order dated 01.05.2018, there are two typographical mistakes which are to be rectified. The date in the 4th line of the order be read as 27.02.2006 in place of 07.02.2016, and date in the 7th line of the order be read as 06.03.2006 instead of 06.03.2018.

Registry is directed to do the needful. Disposed of.

( SURINDER GUPTA) JUDGE 18.05.2018 sunita 1 of 1 ::: Downloaded on - 20-05-2018 06:39:38 :::