Punjab-Haryana High Court
Vinod Kumar vs Devishwari And Ors on 18 May, 2018
255 IOIN-CM-25835-CII-2012 in FAO-5583-2012
VINOD KUMAR VS DEVISHWARI AND ORS
Present: None.
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Office note perused.
In the order dated 01.05.2018, there are two typographical mistakes which are to be rectified. The date in the 4th line of the order be read as 27.02.2006 in place of 07.02.2016, and date in the 7th line of the order be read as 06.03.2006 instead of 06.03.2018.
Registry is directed to do the needful. Disposed of.
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