Bombay High Court
Axis Bank Limited vs Quartz Estate Management Services ... on 18 April, 2024
Author: Abhay Ahuja
Bench: Abhay Ahuja
Board Sr.No.:-33
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
SUITS NO. 1401 OF 2019
Axis Bank Limited ....PLAINTIFF
V/S
Quartz Estate Management Services India Pvt ....DEFENDANT
Ltd And 2 Ors
WITH
NOTICE OF MOTION (SUITS) NO. 2542 OF 2019
In
SUITS 1401 OF 2019
Axis Bank Limited ....PETITIONER
V/S
Quartz Estate Management Services India Pvt....RESPONDENT
Ltd And 2 Ors CORAM : HON'BLE SHRI JUSTICE ABHAY AHUJA J DATE : 18th April, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 19/06/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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