Section 111 in The Tamil Nadu Cinemas (Regulation) Rules, 1957
111.
For the inspection of the enclosure, cinema apparatus and plant, electric installation, fire-fighting and precautionary measures when first erected [a fee of Rs. 450 (Rupees four hundred and fifty)] [Substituted by G. O. Ms. No. 1054, Home, dated the 10th July 2007.], shall be paid in advance by the applicant for the licence into a Government treasury under the head of account referred to in rule 44(1) of Part II of these rules.
