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State of Madhya Pradesh - Section

Section 19 in The M.P. Krishi Upaj Mandi (State Marketing Development Fund) Rules, 2000

19. Cash balance to be kept.

- To meet current expenses, cash balance shall be kept in Board Office in the custody of official authorised by the Managing Director to the extent that may be fixed by the Managing Director. Only temporary advance and reimbursement of expenses upto rupees five hundred can be made from the cash balance amount.