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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(c) in The M.P. Lok Dhan (Shodhya Rashiyon Ki Vasuli) Niyam, 1988

(c)Into this fund shall be paid every year, an amount equal to the sum of receipts realised as costs of proceedings during the previous year from the districts where special recovery units have been set up under separate arrangement with banks (hereinafter called the "sponsor banks") on a cost sharing basis. This expenditure shall be debitable to Major Head-2052 Secretariat General Services-091 Attached Offices-002 District Recovery Units.