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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(3)(b) in The Indian Forest Service (Appointment by Competitive Examination) Regulations, 1967

(b)he has taken one or more degrees by passing an examination in any one or more subjects aforesaid from a foreign university which is not approved by the Central Government.