Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1)(j) in The Orissa Timber and Other Forest Produce Transit Rules, 1980

(j)[ for transit of timber and fire-wood obtained from those species mentioned in Schedule-III in the areas mentioned against each.] [Inserted by Government, of Orissa, Forest and Environment Department Notification No. 10-F (TR)-18/91/16900/F. & E. E. dated 18.9.1991.]