Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 5 in Rules under Clause (c) of Section 17 of the Ranchi Mental Hospital Act, 1922 5. President at meetings. - In the absence of the Chairman, the members present shall elect one of their members to preside at such meeting.
