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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(24) in Mizoram Cooperative Societies Act, 2006

(24)"Deemed" means the intended act, purpose, requirement, need gets its legal status on the expiry of time period provided for taking such action or decision, on such act purpose requirement or need, etc.