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[Cites 0, Cited by 0] [Section 3(7)] [Section 3] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 3(7)(x) in Arunachal Pradesh Water Supply Act, 2015

(x)Whoever, being a licensed Plumber, contravenes sub clauses (iii) and (v) of sub-section (7) of section 3, shall be punishable with imprisonment for a term which may extend to six months or with fine which may extend to five thousand rupees or with both.