Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! Download Court Copy [Cites 0, Cited by 2] Karnataka High Court Commissioner Of Income Tax-Iii vs M/S. Raghavendra Constructions on 28 February, 2012 Bench: N.Kumar, Ravi Malimath \ § _ //4 ~.\.' ~x\ " .